ASSISTANT COMMISSIONER OF INCOME TAX, (8)(3)(1) Vs. SWASTIK SAFE DEPOSIT AND INVESTMENTS LTD.

LAWS(SC)-2019-10-133

SUPREME COURT OF INDIA

Decided on October 21,2019

Assistant Commissioner Of Income Tax, (8)(3)(1) Appellant

VERSUS

Swastik Safe Deposit And Investments Ltd. Respondents

- (1.) Delay condoned.
(2.) The Special Leave Petition is dismissed.;