COMMISSIONER OF INCOME TAX (EXEMPTIONS) Vs. URBAN IMPROVEMENT TRUST
LAWS(SC)-2019-1-199
SUPREME COURT OF INDIA (FROM: KARNATAKA)
Decided on January 25,2019

Commissioner Of Income Tax (Exemptions) Appellant
VERSUS
URBAN IMPROVEMENT TRUST Respondents

JUDGEMENT

- (1.) Leave granted.
(2.) Nobody appears on behalf of the respondent.
(3.) We find that the matter is squarely covered by the judgment dated 12.10.2018 of this Court in Income Tax Officer vs. Urban Improvement Trust and connected matters reported in, 2018 14 Scale 90.;


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