SUKHMA & ORS Vs. STATE OF HARYANA & ORS

LAWS(SC)-2019-1-274

SUPREME COURT OF INDIA

Decided on January 07,2019

Sukhma And Ors Appellant

VERSUS

State Of Haryana And Ors Respondents

- (1.) Delay condoned.
(2.) Leave granted.
(3.) I.A. No.183881/2018 is allowed.;