PRINCIPAL COMMISSIONER OF INCOME TAX Vs. CITRIX R&D INDIA (P.) LTD.
LAWS(SC)-2019-3-216
SUPREME COURT OF INDIA
Decided on
March 05,2019
Principal Commissioner Of Income Tax
Appellant
VERSUS
Citrix RAndD India (P.) Ltd.
Respondents
JUDGEMENT
-
(1.) Delay condoned.
(2.) The special leave petition is dismissed.;
(2.) The special leave petition is dismissed.;
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