INCOME TAX OFFICER Vs. ZAIN CONSTRUCTIONS
LAWS(SC)-2019-10-142
SUPREME COURT OF INDIA
Decided on
October 04,2019
INCOME TAX OFFICER
Appellant
VERSUS
Zain Constructions
Respondents
JUDGEMENT
-
(1.) Delay condoned.
(2.) The Special Leave Petition is dismissed.;
(2.) The Special Leave Petition is dismissed.;
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