KISAN AGRO MART (P.) LTD. Vs. INCOME TAX OFFICER
LAWS(SC)-2019-7-209
SUPREME COURT OF INDIA
Decided on July 26,2019

Kisan Agro Mart (P.) Ltd. Appellant
VERSUS
INCOME TAX OFFICER Respondents

JUDGEMENT

- (1.) Heard learned counsel for the petitioner and perused the relevant material.
(2.) Delay condoned.
(3.) We are not inclined to interfere with the order impugned in the special leave petition. The same is, accordingly, dismissed.;


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