PRINCIPAL COMMISSIONER OF INCOME TAX, CENTRAL 4 Vs. FINANCIAL TECHNOLOGIES INDIA LTD.

LAWS(SC)-2019-7-196

SUPREME COURT OF INDIA

Decided on July 03,2019

Principal Commissioner Of Income Tax, Central 4 Appellant

VERSUS

Financial Technologies India Ltd. Respondents

- (1.) Delay condoned.
(2.) We see no reason to entertain these petitions.
(3.) Accordingly, the special leave petitions are dismissed.;