JUDGEMENT
-
(1.) Permission to file appeals is granted.
(2.) Delay condoned.
(3.) These appeals are disposed of in terms of Order dated 02.11.2018 passed in Civil Appeal No. 10997/2018 titled as "Federal Agro Industries Pvt. Ltd. vs. Union of India & Ors.";
Click here to view full judgement.
Copyright © Regent Computronics Pvt.Ltd.