VIKRAM SINGH Vs. COMMISSIONER OF INCOME TAX

LAWS(SC)-2019-9-171

SUPREME COURT OF INDIA

Decided on September 11,2019

VIKRAM SINGH Appellant

VERSUS

COMMISSIONER OF INCOME TAX Respondents

- (1.) Delay condoned.
(2.) The special leave petition is dismissed.
(3.) Pending applications, if any, shall also stand disposed of.;