COMMISSIONER OF INCOME TAX INTERNATIONAL TAXATION Vs. SHANGHAI ELECTRIC GROUP CO. LTD

LAWS(SC)-2019-2-480

SUPREME COURT OF INDIA

Decided on February 01,2019

Commissioner Of Income Tax International Taxation Appellant

VERSUS

Shanghai Electric Group Co. Ltd Respondents

- (1.) Delay condoned.
(2.) Leave granted.
(3.) Tag with C.A. No. 18311/2017.;