- (1.) This Transfer Petition is filed for transfer of Petition No. 716 of 2016, titled "Amit Acharya vs. Mrs. Nitu Sharma" pending before the Family Court, Sr. No. 2, Jaipur Town, Jaipur, Rajasthan to the Court of Competent Jurisdiction at Sambhal, Uttar Pradesh.
(2.) The respondent, though served, remained unrepresented.
(3.) We have heard learned counsel for the petitioner.;