PRINCIPAL COMMISSIONER OF INCOME TAX Vs. PRAKASHCHANDRA S. SONI
LAWS(SC)-2019-4-212
SUPREME COURT OF INDIA
Decided on April 26,2019

Principal Commissioner Of Income Tax Appellant
VERSUS
Prakashchandra S. Soni Respondents

JUDGEMENT

- (1.) Delay condoned.
(2.) The special leave petition is dismissed.;


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