NOOR-UN-ISSA BEGUM (SINCE DECEASED) BY HER LEGAL REPRESENTATIVES Vs. P SYED KHAN AND ORS ETC

LAWS(SC)-2019-2-227

SUPREME COURT OF INDIA

Decided on February 15,2019

Noor-Un-Issa Begum (Since Deceased) By Her Legal Representatives Appellant

VERSUS

P Syed Khan And Ors Etc Respondents

- (1.) Delay condoned.
(2.) Leave granted.
(3.) Abatement, if any, is set aside.;