COMMISSIONER OF INCOME TAX, (IT) 2 Vs. HONGKONG AND SHANGHAI BANKING CORPORATION LTD.
LAWS(SC)-2019-8-162
SUPREME COURT OF INDIA
Decided on
August 23,2019
Commissioner Of Income Tax, (It) 2
Appellant
VERSUS
HONGKONG AND SHANGHAI BANKING CORPORATION LTD.
Respondents
JUDGEMENT
-
(1.) The special leave petition is dismissed.;
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