PRINCIPAL COMMISSIONER OF INCOME TAX Vs. ICICI PRUDENTIAL LIFE INSURANCE COMPANY LTD.

LAWS(SC)-2019-2-509

SUPREME COURT OF INDIA

Decided on February 04,2019

Principal Commissioner Of Income Tax Appellant

VERSUS

Icici Prudential Life Insurance Company Ltd. Respondents

- (1.) Delay condoned.
(2.) Leave granted.
(3.) Tag with C.A. No.8423 of 2016.;