ESTATE OFFICER EXCISE AREA & ORS Vs. KULBHUSHAN WINDLAS & ORS

LAWS(SC)-2019-2-217

SUPREME COURT OF INDIA

Decided on February 14,2019

Estate Officer Excise Area And Ors Appellant

VERSUS

Kulbhushan Windlas And Ors Respondents

- (1.) Delay condoned.
(2.) Leave granted.
(3.) Application for substitution is allowed.;