COMMISSIONER OF INCOME TAX (EXEMPTIONS) Vs. BOCHASANWASI SHRI AKSHAR PURSHOTTAM PUBLIC CHARITABLE TRUST
LAWS(SC)-2019-3-218
SUPREME COURT OF INDIA
Decided on
March 25,2019
Commissioner Of Income Tax (Exemptions)
Appellant
VERSUS
Bochasanwasi Shri Akshar Purshottam Public Charitable Trust
Respondents
JUDGEMENT
-
(1.) Delay condoned.
(2.) The special leave petition is dismissed.;
(2.) The special leave petition is dismissed.;
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