JUDGEMENT
M.R. Shah, J. -
(1.) Leave granted in the special leave petition.
(2.) The "Institutional Preference" for Post Graduate Medical Admissions is the core issue involved in these appeal/petitions.
(3.) Pursuant to the order passed by a two Judge Bench of this Court dated 12.09.2018, all these appeal/petitions are placed before the larger Bench.;
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