PRINCIPAL COMMISSIONER OF INCOME TAX Vs. SUN PHARMACEUTICAL INDUSTRIES LTD.

LAWS(SC)-2019-2-494

SUPREME COURT OF INDIA

Decided on February 22,2019

Principal Commissioner Of Income Tax Appellant

VERSUS

Sun Pharmaceutical Industries Ltd. Respondents

- (1.) The Special Leave Petition is dismissed on the ground of delay as well as on merits.
(2.) Pending application stands disposed of.;