MEERUT ROLLER FLOUR MILLS (P.) LTD. Vs. PRINCIPAL COMMISSIONER OF INCOME TAX, MEERUT

LAWS(SC)-2019-12-133

SUPREME COURT OF INDIA

Decided on December 02,2019

Meerut Roller Flour Mills (P.) Ltd. Appellant

VERSUS

Principal Commissioner Of Income Tax, Meerut Respondents

- (1.) The special leave petition is dismissed.
(2.) Pending applications, if any, stand disposed of.;