JUDGEMENT
R.BANUMATHI,J. -
(1.) Leave granted.
(2.) This appeal arises out of the judgment dated 28.09.2010 passed by the High Court of Punjab and Haryana at Chandigarh
dismissing the LPA No.713 of 2010 on the ground that the
respondents-Sub Fire Officers are entitled to parity of scales of pay
as the pay scale granted/revised to other classes of posts within
same group viz., Group XII of the Punjab State Electricity Board.
(3.) Brief facts of the case are as follows:- Respondents were inducted into the service of the Punjab
State Electricity Board (PSEB) in the year 1978 and now they are
working as Sub Fire Officers in the appellant-Board. The pay scale
of the post of Sub Fire Officers was Rs.225-500 which was revised
with effect from 01.01.1978 to Rs.620-1200. Thereafter, by an order
dated 21.03.1989, the pay scale for the post of Sub Fire Officers
was revised to Rs.1640-2925 with effect from 01.01.1986 along with
the pay scales of other category of employees of the Board viz.
Head Clerks, Head Clerk-cum-Divisional Accountants and Internal
Auditors were revised. Subsequently, by an order dated 03.10.1990,
the pay scale of Head Clerks was revised from Rs.1640-2925 to
Rs.2000-3500 on the recommendation of the Pay Anomaly
Committee. Likewise, by the same order dated 03.10.1990, the pay
scale of the Internal Auditors was revised to the scale of
Rs.1800-3200; but the pay scale of the Sub Fire Officers was not
revised on par with Head Clerks and Internal Auditors. A
recommendation letter dated 25.03.1991 was written by the
Superintendent Engineer, GNDTP, Bhatinda to the Chief Engineer,
GNDTP, Bhatinda to consider the case of the Sub Fire Officers to
grant scale of pay on par with Head Clerks and Internal Auditors
stating that there will not be much financial burden, if the pay scales
of Sub Fire Officers are revised equal to other categories as only
five number of posts of Sub Fire Officers exist at GNDTP, Bhatinda
and RTP, Ropar. Relying on the said letter dated 25.03.1991 of the
Superintendent Engineer, GNDTP, Bhatinda, the respondents-Sub
Fire Officers submitted various representations to the appellant-
Board requesting for higher pay scale on the ground that the pay
scale to the post of Sub Fire Officers in the Punjab State
Government Department i.e. Fire Protection Department is
Rs.1800-3200 and therefore, the respondents-Sub Fire Officers
working in the appellant-Board are also to be given same scale of
pay.;
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