ORMA MARBLE PALACE (P.) LTD. Vs. COMMISSIONER OF INCOME TAX-I

LAWS(SC)-2019-7-243

SUPREME COURT OF INDIA

Decided on July 03,2019

Orma Marble Palace (P.) Ltd. Appellant

VERSUS

COMMISSIONER OF INCOME TAX-I Respondents

- (1.) The special leave petition is dismissed.
(2.) As a sequel to the above, pending interlocutory applications, if any, stand disposed of.;