DEPUTY COMMISSIONER OF INCOME TAX, LTU Vs. ASIAN PAINTS LTD.

LAWS(SC)-2019-10-139

SUPREME COURT OF INDIA

Decided on October 04,2019

Deputy Commissioner Of Income Tax, Ltu Appellant

VERSUS

Asian Paints Ltd. Respondents

- (1.) Delay condoned.
(2.) The Special Leave Petition is dismissed on the ground of low tax effect.;