THE PR. COMMISSIONER OF INCOME TAX CIT (A) BENGALURU AND ANOTHER Vs. M/S DECCAN MINING SYNDICATE PVT. LTD.

LAWS(SC)-2019-4-190

SUPREME COURT OF INDIA

Decided on April 22,2019

The Pr. Commissioner Of Income Tax Cit (A) Bengaluru And Another Appellant

VERSUS

M/S Deccan Mining Syndicate Pvt. Ltd. Respondents

- (1.) Delay condoned.
(2.) The special leave petition is dismissed. Pending application is disposed of.;