DEPUTY COMMISSIONER OF INCOME TAX, INTERNATIONAL TAXATION Vs. PRECILION HOLDINGS LTD.

LAWS(SC)-2019-9-157

SUPREME COURT OF INDIA

Decided on September 23,2019

Deputy Commissioner Of Income Tax, International Taxation Appellant

VERSUS

Precilion Holdings Ltd. Respondents

- (1.) Delay condoned.
(2.) The Special Leave Petition is dismissed.;