JUDGEMENT
-
(1.) Let affidavit be filed by the Union of India within one week from today.
List on 25.11.2019.
IN RE: DIESEL VEHICLES
IA NO. 79444, 177432/2018 and 142872/2019
(2.) As the conversion to duel fuel is possible, as apparent from the documents and the reply filed by the Govt. Of India, let the interested persons file their response to the same within a period of 10 days from today.
List on 25.11.2019.
REPORT NO. 104 SUBMITTED BY EPCA
Reply by DMRC be filed within 10 days.
List on 06.12.2019.
IA Nos. 176097/2018, 39622/2019, 72210/18 and 72236/2018 and 119813 and 119815/2019 and 110238/2019
Objections, if any, be filed on or before 28.11.2019.
List on 06.12.2019.
RE : SMOG IN DELHI
(3.) We have asked the learned counsel appearing for the Union of India as well as the Government of NCT of Delhi to convene a meeting by tomorrow for working out the feasibility of installation of smog towers which take care of the smog within certain range of kilometers, to say 3 to 10 kms and place their concrete proposal before us as it is an urgent matter from the point of view of Delhi.;
Click here to view full judgement.
Copyright © Regent Computronics Pvt.Ltd.