PRINCIPAL COMMISSIONER OF INCOME TAX-3 Vs. DLF HOME DEVELOPERS LTD.
LAWS(SC)-2019-8-161
SUPREME COURT OF INDIA
Decided on August 26,2019

Principal Commissioner Of Income Tax-3 Appellant
VERSUS
DLF HOME DEVELOPERS LTD. Respondents

JUDGEMENT

- (1.) Delay condoned.
(2.) The Special Leave Petition is dismissed.;


Click here to view full judgement.
Copyright © Regent Computronics Pvt.Ltd.