COMMISSIONER OF INCOME TAX (EXEMPTIONS) Vs. AHMEDABAD URBAN DEVELOPMENT AUTHORITY

LAWS(SC)-2019-4-208

SUPREME COURT OF INDIA

Decided on April 15,2019

Commissioner Of Income Tax (Exemptions) Appellant

VERSUS

AHMEDABAD URBAN DEVELOPMENT AUTHORITY Respondents

- (1.) Delay condoned.
(2.) Leave granted.
(3.) Tag with Civil Appeal No.1643/2019.;