PRINCIPAL COMMISSIONER OF INCOME TAX-6 Vs. MOSER BAER INDIA LTD.
LAWS(SC)-2019-10-131
SUPREME COURT OF INDIA
Decided on October 25,2019

Principal Commissioner Of Income Tax-6 Appellant
VERSUS
MOSER BAER INDIA LTD. Respondents

JUDGEMENT

- (1.) Delay condoned.
(2.) The Special Leave Petition is dismissed.;


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