PRINCIPAL COMMISSIONER OF INCOME TAX Vs. DECCAN MINING SYNDICATE (P.) LTD.
LAWS(SC)-2019-3-214
SUPREME COURT OF INDIA
Decided on March 08,2019

Principal Commissioner Of Income Tax Appellant
VERSUS
Deccan Mining Syndicate (P.) Ltd. Respondents

JUDGEMENT

- (1.) Delay condoned.
(2.) The Special Leave Petition is dismissed.;


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