PRINCIPAL COMMISSIONER OF INCOME TAX Vs. DECCAN MINING SYNDICATE (P.) LTD.
LAWS(SC)-2019-3-214
SUPREME COURT OF INDIA
Decided on March 08,2019
Principal Commissioner Of Income Tax
Appellant
VERSUS
Deccan Mining Syndicate (P.) Ltd.
Respondents
JUDGEMENT
- (1.) Delay condoned.
(2.) The Special Leave Petition is dismissed.;
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