YASMEEN ZUBER AHMAD PEERZADE AND ORS. Vs. UNION OF INDIA
LAWS(SC)-2019-11-127
SUPREME COURT OF INDIA
Decided on
November 05,2019
Yasmeen Zuber Ahmad Peerzade And Ors.
Appellant
VERSUS
UNION OF INDIA
Respondents
JUDGEMENT
-
(1.) Let the instant matter be adjourned for ten days.;
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