NDR PROMOTERS (P.) LTD. Vs. PRINCIPAL COMMISSIONER OF INCOME TAX
LAWS(SC)-2019-7-215
SUPREME COURT OF INDIA
Decided on
July 03,2019
Ndr Promoters (P.) Ltd.Appellant
VERSUS
Principal Commissioner Of Income TaxRespondents
JUDGEMENT
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(1.) Delay condoned. (2.) The special leave petition is dismissed. (3.) As a sequel to the above, pending interlocutory applications, if any, stand disposed of.;