COMMISSIONER OF INCOME TAX, INTERNATIONAL TAXATION I Vs. ANDRITZ AG

LAWS(SC)-2019-8-172

SUPREME COURT OF INDIA

Decided on August 05,2019

Commissioner Of Income Tax, International Taxation I Appellant

VERSUS

Andritz Ag Respondents

- (1.) Delay condoned.
(2.) Leave granted.
(3.) Tag the matter along with Civil Appeal No. 1276 of 2016.;