INCOME TAX OFFICER Vs. SMARTCHEM TECHNOLOGIES LTD.
LAWS(SC)-2019-3-212
SUPREME COURT OF INDIA
Decided on
March 05,2019
INCOME TAX OFFICER
Appellant
VERSUS
Smartchem Technologies Ltd.
Respondents
JUDGEMENT
-
(1.) Leave granted.
(2.) Learned counsel for the parties are directed to complete the pleadings within eight weeks.;
(2.) Learned counsel for the parties are directed to complete the pleadings within eight weeks.;
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