COMMISSIONER OF INCOME TAX, INTERNATIONAL TAXATION-2 Vs. NORTEL NETWORK SINGAPORE

LAWS(SC)-2019-7-194

SUPREME COURT OF INDIA

Decided on July 22,2019

Commissioner Of Income Tax, International Taxation-2 Appellant

VERSUS

Nortel Network Singapore Respondents

- (1.) Delay condoned.
(2.) Leave granted.
(3.) Tag with Civil Appeal No.7104 of 2017.;