COMMISSIONER OF INCOME TAX Vs. H.P. INFRASTRUCTURE DEVELOPMENT BOARD

LAWS(SC)-2019-9-176

SUPREME COURT OF INDIA

Decided on September 11,2019

COMMISSIONER OF INCOME TAX Appellant

VERSUS

H.P. Infrastructure Development Board Respondents

- (1.) Delay condoned.
(2.) The Special Leave Petition is dismissed.
(3.) Pending application stands disposed of.;