NATIONAL INSURANCE COMPANY LTD Vs. MALTI & ORS
LAWS(SC)-2019-2-331
SUPREME COURT OF INDIA
Decided on February 14,2019

NATIONAL INSURANCE COMPANY LTD Appellant
VERSUS
Malti And Ors Respondents

JUDGEMENT

- (1.) None appears on behalf of the appellant - Insurance Company.
(2.) We have heard Mr. Vijay Kumar, learned counsel appearing for the respondents.
(3.) The only issue involved in this appeal is whether future prospects could have been taken into consideration.;


Click here to view full judgement.
Copyright © Regent Computronics Pvt.Ltd.