N.R. PORTFOLIO (P.) LTD. Vs. PRINCIPAL COMMISSIONER OF INCOME TAX

LAWS(SC)-2019-7-232

SUPREME COURT OF INDIA

Decided on July 02,2019

N.R. Portfolio (P.) Ltd. Appellant

VERSUS

Principal Commissioner Of Income Tax Respondents

- (1.) The Special Leave Petition is dismissed.
(2.) However, the costs of Rs.1.5 lakhs imposed by the High Court is set aside.;