PRINCIPAL COMMISSIONER OF INCOME TAX 2 Vs. BANK OF INDIA

LAWS(SC)-2019-9-156

SUPREME COURT OF INDIA

Decided on September 30,2019

Principal Commissioner Of Income Tax 2 Appellant

VERSUS

BANK OF INDIA Respondents

- (1.) Delay condoned.
(2.) Leave granted.
(3.) Tag the matters along with Civil Appeal No. 7580/2019.;