THE PRINCIPAL COMMISSIONER OF INCOME TAX Vs. PANCHMAHAL STEEL LTD
LAWS(SC)-2019-3-189
SUPREME COURT OF INDIA
Decided on
March 29,2019
The Principal Commissioner Of Income Tax
Appellant
VERSUS
Panchmahal Steel Ltd
Respondents
JUDGEMENT
-
(1.) Delay condoned.
(2.) The Special Leave Petition is dismissed.;
(2.) The Special Leave Petition is dismissed.;
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