PRINCIPAL COMMISSIONER OF INCOME TAX-II Vs. INDIAN FARMERS FERTILIZERS COOPERATIVE LTD.
LAWS(SC)-2019-4-194
SUPREME COURT OF INDIA
Decided on
April 01,2019
Principal Commissioner Of Income Tax-Ii
Appellant
VERSUS
Indian Farmers Fertilizers Cooperative Ltd.
Respondents
JUDGEMENT
-
(1.) Delay condoned.
(2.) Leave granted.
(3.) Tag with Diary No.41708/2017.;
(2.) Leave granted.
(3.) Tag with Diary No.41708/2017.;
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