DIRECTOR OF INCOME TAX Vs. SOCIETY FOR APPLIED MICROWAVE ELECTRONIC ENGINEERING AND RESEARCH

LAWS(SC)-2019-3-224

SUPREME COURT OF INDIA

Decided on March 29,2019

DIRECTOR OF INCOME TAX Appellant

VERSUS

Society For Applied Microwave Electronic Engineering And Research Respondents

- (1.) The special leave petition is dismissed.
(2.) Pending application(s), if any, stands disposed of.;