COMMISSIONER OF INCOME TAX, INTERNATIONAL TAXATION Vs. BENDY NEVADA LLC

LAWS(SC)-2019-9-153

SUPREME COURT OF INDIA

Decided on September 06,2019

Commissioner Of Income Tax, International Taxation Appellant

VERSUS

Bendy Nevada Llc Respondents

- (1.) Delay condoned.
(2.) Leave granted.
(3.) Tag the matter along with Civil Appeal No. 18311 of 2017.;