ASSISTANT COMMISSIONER OF INCOME TAX, MUMBAI Vs. IPCA LABORATORIES LTD.
LAWS(SC)-2019-7-188
SUPREME COURT OF INDIA
Decided on
July 03,2019
Assistant Commissioner Of Income Tax, Mumbai
Appellant
VERSUS
Ipca Laboratories Ltd.
Respondents
JUDGEMENT
-
(1.) Delay condoned.
(2.) The Special Leave Petition is dismissed.;
(2.) The Special Leave Petition is dismissed.;
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