SHARDA PAREEK Vs. ASSISTANT COMMISSIONER OF INCOME TAX
LAWS(SC)-2019-3-213
SUPREME COURT OF INDIA
Decided on
March 11,2019
SHARDA PAREEK
Appellant
VERSUS
ASSISTANT COMMISSIONER OF INCOME TAX
Respondents
JUDGEMENT
-
(1.) Leave granted.
(2.) Interim order passed earlier will continue till further orders.;
(2.) Interim order passed earlier will continue till further orders.;
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