ANANDRAO RAMCHANDRA SALUNKE Vs. LIFE INSURANCE CORPORATION OF INDIA AND ORS.

LAWS(SC)-2019-3-199

SUPREME COURT OF INDIA

Decided on March 07,2019

Anandrao Ramchandra Salunke Appellant

VERSUS

Life Insurance Corporation of India And Ors. Respondents

JUDGEMENT

- (1.) Leave granted.
(2.) The appeal is dismissed in terms of the signed reportable judgment.
(3.) Pending application, if any, also stand disposed of.;

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