PRINCIPAL COMMISSIONER OF INCOME TAX Vs. AGRIBIOTECH INDUSTRIES LTD.
LAWS(SC)-2019-8-171
SUPREME COURT OF INDIA
Decided on
August 23,2019
Principal Commissioner Of Income Tax
Appellant
VERSUS
Agribiotech Industries Ltd.
Respondents
JUDGEMENT
-
(1.) Delay condoned.
(2.) Leave granted.;
(2.) Leave granted.;
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