ABHAY MANOHAR SAPRE, J - (1.) This appeal is directed against the final judgment and order dated 08.04.2011 passed by the High Court of Bombay at Goa in Writ Petition (c) No. 618 of 2010 whereby the High Court dismissed the writ petition filed by the appellants herein.
(2.) The appeal involves a short point as would be clear from the facts stated infra.
(3.) The appellants herein are the writ petitioners and the respondents herein are the respondents in the writ petition filed in the High Court of Bombay at Goa, out of which this appeal arises.;