COMMISSIONER OF INCOME TAX (LARGE TAX PAYER UNIT) Vs. RELIANCE INDUSTRIES LTD

LAWS(SC)-2019-1-244

SUPREME COURT OF INDIA

Decided on January 02,2019

Commissioner Of Income Tax (Large Tax Payer Unit) Appellant

VERSUS

RELIANCE INDUSTRIES LTD Respondents

- (1.) Delay condoned.
(2.) Exemption from filing certified copy of the impugned judgment granted.
(3.) Leave granted.;