COMMISSIONER OF INCOME TAX, CHENNAI Vs. TAMILNADU INDUSTRIAL INVESTMENT CORPN. LTD.

LAWS(SC)-2019-7-193

SUPREME COURT OF INDIA

Decided on July 04,2019

COMMISSIONER OF INCOME TAX, CHENNAI Appellant

VERSUS

Tamilnadu Industrial Investment Corpn. Ltd. Respondents

- (1.) Delay condoned.
(2.) The special leave petition is dismissed.
(3.) Pending application(s), if any, stands disposed of.;